Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(c) in Orissa Universities Act, 1989 (c)"Autonomous College", "Autonomous Institution" or "Autonomous Department" means a College, Institution or Department, as the case may be, on which the status of autonomy has been conferred under this Act;
