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M/S Roxy Cinema vs The State Of Bihar & Anr on 19 August, 2011

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.11499 of 2006
                                    M/S Roxy Cinema
                                          Versus
            The Union of India through the Provident Fund Commissioner,
                                 Bihar, Patna & Anr


5   19.08.2011

No one appears on behalf of the petitioner.

Mr. Rajeev Kumar Verma, learned Senior Counsel, appears on behalf of the Respondents with the records of the concerned case.

Put up this matter on 25.8.2011 under the same heading.

    Spd/-                            ( Dr. Ravi Ranjan, J.)