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[Cites 0, Cited by 0] [Section 13A] [Entire Act]

Bombay Presidency - Subsection

Section 13A(2) in The Bombay University Act, 1974

(2)During the period for which the Officer on Special Duty is appointed, he shall ensure, under the control and direction of the Vice-Chancellor, the proper organisation and conduct of examinations and other tests and the declaration of their results.