Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 5 in The U.P. Wheat (Levy) Order, 1989 5. Power to exempt. - The State Government may in the public interest exempt any area (or any class of licensed dealers) from the operation of Clause 3 or reduce the percentage of levy specified in that clause in any area.
