Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Greater Bengaluru City Corporation - Section 200 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 200. complimentary ticket. Provided also that, such persons shall be distinguished by way of specialpass indicating the purpose of the entry or the entry of such person shall be
