Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 5 in Bombay Hindu Places of Public Worship (Entry Authorization) Act, 1956 5. Abetment of offences. - Whoever abets any offence under this Act, shall be punished with the punishment provided for the offence
