Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(v) in The U.P. Foodgrains (Procurement and Regulation of Trade) Order, 1982 (v)not exceeding twenty kilograms in weight in the aggregate, at one time, by a bona fide resident of the border area for domestic consumption; or
