Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 11A in The Karnataka Industrial Establishments (National and Festival Holidays) Act, 1963 11A. Power of State Government to amend the Schedule. The State Government may, by notification in the Official Gazette, amend the Schedule appended to this Act.
