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State of Odisha - Section

Section 34 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

34. Return of a copy of demand list to the co-operative society after credit of cost of fertilizer.

- One of the copies of the demand list in Form No.6 received from the co-operative society shall then be returned to the said society by the Tahasildar together with the treasury chalan in token on credit of the amount.