Delhi High Court - Orders
Ex-Gc Ota Amit Kumar Tes-2756 vs Union Of India & Ors on 11 May, 2022
Bench: Suresh Kumar Kait, Sudhir Kumar Jain
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6929/2021
EX-GC OTA AMIT KUMAR TES-2756 ..... Petitioner
Through: Mr.Indra Sen Singh, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Gigi C. George, Adv. for UOI.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 11.05.2022 The Hon'ble Division Bench has not assembled today. List on 07.10.2022.
BY ORDER (COURT MASTER) MAY 11, 2022/ab