Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(xxiii) in BIHAR SPORTS UNIVERSITY ACT, 2021 (xxiii)“Principal” means the head of the College and includes, where there is no Principal, the person who is for the time being duly appointed to act as the Principal;
