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Bombay High Court

Rajeshwar Ramrao Shirsat vs The State Of Maharashtra And Others on 5 May, 2022

Author: S. G. Dige

Bench: Ravindra V. Ghuge, S. G. Dige

                                            11459.19wp etc common order
                                   (1)

    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               BENCH AT AURANGABAD

                    943 WRIT PETITION NO.11459 OF 2019

          PRABHAKAR VITHALRAO THIGALE AND OTHERS
                          VERSUS
               THE UNION OF INDIA AND OTHERS

                                  AND
                    951 WRIT PETITION NO.12495 OF 2019
                    952 WRIT PETITION NO.12566 OF 2019
                    953 WRIT PETITION NO.12891 OF 2019
                    954 WRIT PETITION NO.13646 OF 2019
                    955 WRIT PETITION NO.13734 OF 2019
                    956 WRIT PETITION NO.13832 OF 2019
                    957 WRIT PETITION NO.13919 OF 2019
                    958 WRIT PETITION NO.14055 OF 2019
                    959 WRIT PETITION NO.14064 OF 2019
                    960 WRIT PETITION NO.14067 OF 2019
                    961 WRIT PETITION NO.14074 OF 2019
                    962 WRIT PETITION NO.14517 OF 2019
                    963 WRIT PETITION NO.14853 OF 2019
                    964 WRIT PETITION NO.14971 OF 2019
                    965 WRIT PETITION NO.15075 OF 2019
                   1012 WRIT PETITION NO.11353 OF 2019
                   1013 WRIT PETITION NO.13878 OF 2019
                   1014 WRIT PETITION NO.15382 OF 2019
                                   AND
                     970 WRIT PETITION NO.7801 OF 2021
                     971 WRIT PETITION NO.7941 OF 2021
                     972 WRIT PETITION NO.8512 OF 2021
                     973 WRIT PETITION NO.9707 OF 2021
                     974 WRIT PETITION NO.9711 OF 2021
                    975 WRIT PETITION NO.10102 OF 2021
                    976 WRIT PETITION NO.10561 OF 2021
                    977 WRIT PETITION NO.10567 OF 2021
                    978 WRIT PETITION NO.11077 OF 2021
                    979 WRIT PETITION NO.11596 OF 2021
                    980 WRIT PETITION NO.11963 OF 2021
                    981 WRIT PETITION NO.12032 OF 2021
                    982 WRIT PETITION NO.12467 OF 2021
                    983 WRIT PETITION NO.12477 OF 2021
                    984 WRIT PETITION NO.12495 OF 2021
                    985 WRIT PETITION NO.12736 OF 2021



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                                                  11459.19wp etc common order
                                       (2)

                986 WRIT PETITION NO.12745 OF 2021
                987 WRIT PETITION NO.12898 OF 2021
                988 WRIT PETITION NO.14215 OF 2021
                989 WRIT PETITION NO.14325 OF 2021
                990 WRIT PETITION NO.14417 OF 2021
                991 WRIT PETITION NO.14468 OF 2021
              993 CIVIL APPLICATION NO.6524 OF 2022
               IN WP/10043/2021 WITH WP/10043/2021
              994 CIVIL APPLICATION NO.6937 OF 2022
         IN RA/140/2022 WITH RA/140/2022 IN WP/12125/2019
                 998 WRIT PETITION NO.2849 OF 2021
                1000 WRIT PETITION NO.4729 OF 2021
               1003 WRIT PETITION NO.11910 OF 2021
               1004 WRIT PETITION NO.13246 OF 2021
               1005 WRIT PETITION NO.13296 OF 2021
               1008 WRIT PETITION NO.14816 OF 2021
               1009 WRIT PETITION NO.14817 OF 2021
               1010 WRIT PETITION NO.14818 OF 2021
                                ....
 Mr P. S. Patil, Mrs M. A. Deshpande, Ms. R. P. Gaur, Mr S. R.
 Yadav, Mr S. G. Sangle and Mr P. K. Lakhotiya, A.G.Ps. for
 respondent

                                  CORAM : RAVINDRA V. GHUGE
                                                AND
                                          S. G. DIGE, JJ.

DATE : 5th May, 2022 PER COURT:

1. These matters were called out at 6.30 p.m.
2. The following dates are granted in the said matters.

(a) Sr. Nos. 970 to 989 be listed on 22/06/2022, in the urgent category.

(b) Sr. Nos. 990, 991, 993, 994, 998, 1000, 1003 to 1005, 1008 to 1010 be listed on 23/06/2022, in the urgent category.

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11459.19wp etc common order (3)

(c) Sr. Nos. 943, 951 to 965, 1012 to 1014 be listed on 24/06/2022, in the 'due admissions' category.

3. All office objections shall be removed on or before 16/06/2022, failing which, the petition/s, in which the office objections are not removed shall stand dismissed without reference to the Court on 17/06/2022.

4. Reply affidavits/rejoinder, if any, to be filed, on or before 17/06/2022.

5. Ad interim orders, if any, to continue until further orders.

(S. G. DIGE, J.) (RAVINDRA V. GHUGE, J.) sjk ::: Uploaded on - 07/05/2022 ::: Downloaded on - 08/05/2022 00:45:04 :::