Bombay High Court
Rajeshwar Ramrao Shirsat vs The State Of Maharashtra And Others on 5 May, 2022
Author: S. G. Dige
Bench: Ravindra V. Ghuge, S. G. Dige
11459.19wp etc common order
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
943 WRIT PETITION NO.11459 OF 2019
PRABHAKAR VITHALRAO THIGALE AND OTHERS
VERSUS
THE UNION OF INDIA AND OTHERS
AND
951 WRIT PETITION NO.12495 OF 2019
952 WRIT PETITION NO.12566 OF 2019
953 WRIT PETITION NO.12891 OF 2019
954 WRIT PETITION NO.13646 OF 2019
955 WRIT PETITION NO.13734 OF 2019
956 WRIT PETITION NO.13832 OF 2019
957 WRIT PETITION NO.13919 OF 2019
958 WRIT PETITION NO.14055 OF 2019
959 WRIT PETITION NO.14064 OF 2019
960 WRIT PETITION NO.14067 OF 2019
961 WRIT PETITION NO.14074 OF 2019
962 WRIT PETITION NO.14517 OF 2019
963 WRIT PETITION NO.14853 OF 2019
964 WRIT PETITION NO.14971 OF 2019
965 WRIT PETITION NO.15075 OF 2019
1012 WRIT PETITION NO.11353 OF 2019
1013 WRIT PETITION NO.13878 OF 2019
1014 WRIT PETITION NO.15382 OF 2019
AND
970 WRIT PETITION NO.7801 OF 2021
971 WRIT PETITION NO.7941 OF 2021
972 WRIT PETITION NO.8512 OF 2021
973 WRIT PETITION NO.9707 OF 2021
974 WRIT PETITION NO.9711 OF 2021
975 WRIT PETITION NO.10102 OF 2021
976 WRIT PETITION NO.10561 OF 2021
977 WRIT PETITION NO.10567 OF 2021
978 WRIT PETITION NO.11077 OF 2021
979 WRIT PETITION NO.11596 OF 2021
980 WRIT PETITION NO.11963 OF 2021
981 WRIT PETITION NO.12032 OF 2021
982 WRIT PETITION NO.12467 OF 2021
983 WRIT PETITION NO.12477 OF 2021
984 WRIT PETITION NO.12495 OF 2021
985 WRIT PETITION NO.12736 OF 2021
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11459.19wp etc common order
(2)
986 WRIT PETITION NO.12745 OF 2021
987 WRIT PETITION NO.12898 OF 2021
988 WRIT PETITION NO.14215 OF 2021
989 WRIT PETITION NO.14325 OF 2021
990 WRIT PETITION NO.14417 OF 2021
991 WRIT PETITION NO.14468 OF 2021
993 CIVIL APPLICATION NO.6524 OF 2022
IN WP/10043/2021 WITH WP/10043/2021
994 CIVIL APPLICATION NO.6937 OF 2022
IN RA/140/2022 WITH RA/140/2022 IN WP/12125/2019
998 WRIT PETITION NO.2849 OF 2021
1000 WRIT PETITION NO.4729 OF 2021
1003 WRIT PETITION NO.11910 OF 2021
1004 WRIT PETITION NO.13246 OF 2021
1005 WRIT PETITION NO.13296 OF 2021
1008 WRIT PETITION NO.14816 OF 2021
1009 WRIT PETITION NO.14817 OF 2021
1010 WRIT PETITION NO.14818 OF 2021
....
Mr P. S. Patil, Mrs M. A. Deshpande, Ms. R. P. Gaur, Mr S. R.
Yadav, Mr S. G. Sangle and Mr P. K. Lakhotiya, A.G.Ps. for
respondent
CORAM : RAVINDRA V. GHUGE
AND
S. G. DIGE, JJ.
DATE : 5th May, 2022 PER COURT:
1. These matters were called out at 6.30 p.m.
2. The following dates are granted in the said matters.
(a) Sr. Nos. 970 to 989 be listed on 22/06/2022, in the urgent category.
(b) Sr. Nos. 990, 991, 993, 994, 998, 1000, 1003 to 1005, 1008 to 1010 be listed on 23/06/2022, in the urgent category.
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(c) Sr. Nos. 943, 951 to 965, 1012 to 1014 be listed on 24/06/2022, in the 'due admissions' category.
3. All office objections shall be removed on or before 16/06/2022, failing which, the petition/s, in which the office objections are not removed shall stand dismissed without reference to the Court on 17/06/2022.
4. Reply affidavits/rejoinder, if any, to be filed, on or before 17/06/2022.
5. Ad interim orders, if any, to continue until further orders.
(S. G. DIGE, J.) (RAVINDRA V. GHUGE, J.) sjk ::: Uploaded on - 07/05/2022 ::: Downloaded on - 08/05/2022 00:45:04 :::