Punjab-Haryana High Court
Punjab Urban Development Authority vs Ajaib Singh And Others on 18 May, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 2524 of 2004 (O&M)
Punjab Urban Development Authority
....... Appellant
Versus
Ajaib Singh and others
...... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Sourabh Goel, Advocate for Mr. Govind Goel, Advocate for PUDA.
Mr. Yatinder Sharma, DAG, Punjab. RAJESH BINDAL J.
In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No. 3522 of 1998 Harchal Singh Versus The State of Punjab and another the present appeal is disposed of in the same terms.
(RAJESH BINDAL) 18.05.2010 JUDGE sarita