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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(k) in The National Institutes of Technology, Science Education and Research, 2007

(k)to receive gifts, grants, donations or benefactions from the Government and to receive bequests, donations,and transfers of movable or immovable properties from testators, donors or transferors, as the case may be;