Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 11 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual 11. Chairman and Vice-Chairman of the Bhumi Prabandhak Samiti [Section 28-A (2), U.P. Panchayat Raj Act]. - The Pradhan and Up-Pradhan of the Gram Sabha shall respectively be the Chairman and the Vice-Chairman of the Bhumi Prabandhak Samiti.
