Supreme Court - Daily Orders
Dhirendra Singh Chauhan vs Union Of India . on 24 August, 2015
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.25 COURT NO.3 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
14910/2015
(Arising out of impugned final judgment and order dated 24/01/2014
in DBCWP No. 401/2014 passed by the High Court Of Rajasthan At
Jaipur)
DHIRENDRA SINGH CHAUHAN Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 24/08/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. K. Ramesh, Adv.
Mr. V. Sushant Gupta, Adv.
Ms. R. Archana, Adv.
For Dr. Kailash Chand, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No. 8360 of 2010.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2015.08.27 12:27:50 IST Reason: