Punjab-Haryana High Court
Sonia And Another vs National Insurance Company Ltd. And ... on 2 December, 2019
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.7573 of 2017
Date of Decision:2.12.2019
Sonia and another ...Petitioners
Versus
National Insurance Company Limited and others ...Respondents
CORAM: HON'BLE MR.JUSTICE RAJIV NARAIN RAINA
Present: Mr.Aditya Bhushan, Advocate
for the petitioners
Mr.Nitin Gupta, Advocate
for respondent No.1
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RAJIV NARAIN RAINA, J. (ORAL):
For order see order of even date passed in CWP No.7571 of 2017 "Sonia and another Versus National Insurance Company Limited and others."
02.12.2019 (RAJIV NARAIN RAINA)
neenu JUDGE
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