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Supreme Court - Daily Orders

Union Of India vs M/S Mithila Malleables Pvt Ltd on 21 April, 2014

ÂITEM NO.24 +52                COURT NO.11            SECTION III

            S U P R E M E        C O U R T   O F    I N D I A
                              RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2014
                                                CC 6176/2014

(From the judgement and order          dated 26/02/2013 in CWP
No.2361/2013 of The HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH)

UNION OF INDIA AND ORS                                 Petitioner(s)

                     VERSUS

M/S MITHILA MALLEABLES PVT LTD                         Respondent(s)

(With appln(s) for c/delay in filing SLP and office report)

WITH
S.L.P.(C)...CC NO. 6267 of 2014
(With appln(s) for c/delay in filing SLP and office report)
with

SLP (C).....CC 6606 of 2014
(With appln(s) for c/delay in filing SLP, c/delay in refiling SLP
and office report)

Date: 21/04/2014       These Petitions were called on for hearing
today.

CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
        HON’BLE MR. JUSTICE R.K. AGRAWAL

For Petitioner(s)        Mr. S.K. Bagaria, ASG
                         Ms. Sunita Rani Singh, Adv.
                         for Mr. B. Krishna Prasad, Adv. (N.P.)

For Respondent(s)

           UPON hearing counsel the Court made the following
                          O R D E R

Delay condoned.

Issue notice.

Tag with SLP (C) 765 of 2014. (Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar