Madhya Pradesh High Court
Rajesh vs The State Of Madhya Pradesh on 16 October, 2023
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 8566 of 2023 (RAJESH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 16-10-2023 Shri Nilesh Manore, learned counsel for the appellant.
Shri Vinod Thakur appearing on behalf of Advocate General. Counsel for the State prays for and is granted 15 days time to file reply to the application for suspension of sentence.
List after Diwali vacation.
(PRAKASH CHANDRA GUPTA) JUDGE MK Signature Not Verified Signed by: MUKTA CHANDRASHEKHAR KOUSHAL Signing time: 17-10-2023 11:17:51