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Supreme Court - Daily Orders

Google India Private Ltd vs M/S. Visakha Industries on 2 December, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.105                                     COURT NO.4                     SECTION II

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

                                       Criminal Appeal No.1987 of 2014


  GOOGLE INDIA PRIVATE LTD                                                       Appellant(s)

                                                         VERSUS

  M/S VISAKHA INDUSTRIES                                                         Respondent(s)

  (With appln.                      (s)   for     stay   and   placing   addl.    documents     and
  impleadment)

  Date : 02/12/2015 This appeal was called on for hearing today.

  CORAM :
                                    HON'BLE MR. JUSTICE DIPAK MISRA
                                    HON'BLE MR. JUSTICE PRAFULLA C. PANT

  For Appellant(s)                        Mr.   C.A. Sundaram, Sr. Adv.
                                          Mr.   Mahesh Agarwal, Adv.
                                          Mr.   Priyadarshi, Adv.
                                          Mr.   Abhinav Agrawal, Adv.
                                          Mr.   Sheshank Manish, Adv.
                                          Mr.   E. C. Agrawala, AOR

  For Respondent(s)                       Mr. S. Udaya Kumar Sagar, Adv.
                                          Mr. Krishna Kumar Singh, Adv.
                                          Mr. G. N. Reddy, AOR

                                          Mr. Sridhar Potaraju, AOR
                                          Mr. Gaichangpou Gangmei, Adv.
                                          Mr. Arjun Singh, Adv.


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Heard in-part.

List the matter for further hearing on 29th January, 2016.

Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2015.12.02 17:37:38 IST Reason:

(Chetan Kumar) (H.S. Parasher) Court Master Court Master