Supreme Court - Daily Orders
Google India Private Ltd vs M/S. Visakha Industries on 2 December, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.105 COURT NO.4 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No.1987 of 2014
GOOGLE INDIA PRIVATE LTD Appellant(s)
VERSUS
M/S VISAKHA INDUSTRIES Respondent(s)
(With appln. (s) for stay and placing addl. documents and
impleadment)
Date : 02/12/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Appellant(s) Mr. C.A. Sundaram, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Priyadarshi, Adv.
Mr. Abhinav Agrawal, Adv.
Mr. Sheshank Manish, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s) Mr. S. Udaya Kumar Sagar, Adv.
Mr. Krishna Kumar Singh, Adv.
Mr. G. N. Reddy, AOR
Mr. Sridhar Potaraju, AOR
Mr. Gaichangpou Gangmei, Adv.
Mr. Arjun Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard in-part.
List the matter for further hearing on 29th January, 2016.
Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2015.12.02 17:37:38 IST Reason:(Chetan Kumar) (H.S. Parasher) Court Master Court Master