Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5C] [Entire Act] Union of India - Subsection Section 5C(1) in The Wild Life (Protection) Act, 1972 (1)It shall be the duty of the National Board to promote the conservation and development of wild life and forests by such measures as it thinks fit.
