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[Cites 0, Cited by 56] [Entire Act]

Union of India - Section

Section 80JJ in The Income Tax Act, 1961

80JJ. Deduction in respect of profits and gains from business of poultry farming.

- [Omitted by the Finance Act, 1997 (26 of 1997), section 26 (w.e.f. 1-4-1998).]