Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Kerala - Subsection

Section 74(3) in Kerala Irrigation and Water Conservation Act, 2003

(3)For the purpose of sub-section (2) Irrigation Officer shall be deemed to be an officer-in-charge of a police station.