Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Assam - Subsection Section 12(iv) in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979 (iv)The manner of paying back of the Government contribution with interest accrued in the General Provident Fund of an employee will be as below :
