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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(a) in Tamil Nadu Town Panchayat Establishment (Qualification and Recruitment of Office Assistants) Rules, 1988

(a)
(i)The probationers and approved probationers shall be discharged or reverted for want of vacancies in the order of juniority.