Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Rajesh Kumar Mishra vs Sanjay Kumar Ambastha on 2 December, 2016

     ITEM NO.72                            REGISTRAR COURT. 1                         SECTION XVI

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS

                                           BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Petition(s) for Special Leave to Appeal (C) No(s).                              23075/2016

     RAJESH KUMAR MISHRA                                                         Petitioner(s)

                                                        VERSUS

     SANJAY KUMAR AMBASTHA AND ORS.                                              Respondent(s)

     (With interim relief and office report)

     Date : 02/12/2016 This petition was called on for hearing today.

     For Petitioner(s)
                                           Mr. Amit Pawan,Adv.
                                           Mr. Shantanu Sagar,Adv.


     For Respondent(s)
                                           Mr. Shantanu Sagar,Adv.
                                           Mr. Sidharth Sarthi, Adv.



                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Last opportunity is granted to Respondent Nos. 1 and 3 for filing counter affidavit within four weeks' time.

None appears for respondent nos. 2, 4 and 5 despite due service.

Last opportunity is granted to learned counsel for the petitioner to take fresh steps for effecting service of notice on respondent no. 6 within two weeks' time and notice thereafter be issued.

List again on 24.01.2017.

Reason:                                                                         (PAWAN DEV KOTWAL)
                                                                                    Registrar