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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1) in The Orissa Employment Officers' Service Rules, 1970

(1)The Commission shall on receipt of necessary requisition from Government, announce in such manner as they think fit, the number of vacancies to be filled up in any year by direct recruitment and shall invite applications from candidates for appointment.