Section 27(3) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
(3)For each of the centres of post-graduate teaching other than the headquarters of the University, there may be local committees consisting of the local Heads of post-graduate departments and the Principal of the college which houses the department and subject to the supervision and control of the Council local committees shall attend to day-to-day administration of post-graduate teaching at the respective centres.
