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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10(6)(b) in Himachal Pradesh Waqf Rules, 2016

(b)to specify the form of notice, nomination, letter of intimation, declaration paper, ballot paper, ballot paper cover and the envelope for the election, the form of any other record to be prepared or maintained in relation to an election and the instructions to be contained in the notification;