Section 5 in The M.P. Minorities Commission (Procedure) Regulations, 1996
5. Periodicity of meeting.
(a)The Commission shall ordinarily hold at least one meeting every month on a date other than a holiday. The date of the meeting shall be fixed by the Chairman at least a week prior to the date of meeting. The Chairman may at his own volition or on a requisition made by a member or members direct the convening of a meeting to consider any specific matter.(b)The quorum for the meeting shall comprise the Chairman and at least one member.
