Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 96 in The Kerala Prisons and Correctional Services (Management) Act, 2010 96. Delegation of powers.— The powers conferred by this Act on the Government may be exercised and performed by such officers as the Government may delegate in this behalf.
