Supreme Court - Daily Orders
Attingal Amateur Athletic Association vs Kerala Sports Council on 24 April, 2023
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
ITEM NO.1739 COURT NO.11 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 17945/2022
ATTINGAL AMATEUR ATHLETIC ASSOCIATION & ORS. Petitioner(s)
VERSUS
KERALA SPORTS COUNCIL & ORS. Respondent(s)
Date : 24-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
[IN CHAMBERS]
For Petitioner(s) Mr. Karthik S.d, Adv.
Mr. John Mathew, AOR
For Respondent(s) Mr. Vipin Nair, AOR
Mr. Arindam Ghosh, Adv.
Mr. Vinayak Mishra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The application seeking deletion of the deceased respondent Nos. 2 and 4 has been filed.
Mr. Vipin Nair, learned counsel appears for the respondent Nos. 1 and 5 has objection and seeks three weeks time to file counter affidavit.
List after three weeks.
(SNEHA DAS) (VIDYA NEGI)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SNEHA DAS
Date: 2023.04.25
16:03:48 IST
Reason: