Delhi High Court - Orders
Court On Its Own Motion Re: Suicide ... vs Unknown on 15 March, 2022
Bench: Siddharth Mridul, Najmi Waziri
$~S-Sp. DB-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 793/2017, CRL.M.A. 13198/2017, CRL.M.A.
14493/2017, CRL.M.A. 15145/2017, CRL.M.A. 16619/2017,
CRL.M.A. 16639/2017, CRL.M.A. 3556/2018, CRL.M.A.
4559/2018, CRL.M.A. 8441/2018, CRL.M.A. 34126/2019 and
CRL.M.A. 4524/2020
COURT ON ITS OWN MOTION RE: SUICIDE COMMITTED
BY SUSHANT ROHILLA, LAW STUDENT OF I.P.
UNIVERSITY ..... Petitioner
Through: None
versus
.......... ..... Respondents
Through: Mr. Tanmaya Mehta and Mr.
Gautam Chauhan, Advocates for R-
1/Amity Law School.
Mr. Harsh Kaushik and Mr. Sachin
Akhoury, Advocates for R-
2/GGSIPU.
Ms. Ginny J. Ravtray, Mr. Navdeep
Singh, Ms. Snigdha Ganguly and
Mr. Samrat Anand, Advocates for
IIFT, SAU and JNU.
Mr. Atul Kumar, Ms. Sweety Singh,
Mr. Avinash Kumar and Mr. Rajiv
Ranjan, Advocates for AIIMS.
Mr. Ankit Jain and Mr. Abhay P.
Singh, Advocates for DHC.
Mr. B.P. Nahar, Mr. Badre Munir
and Mr. Abdul Gaffar, Advocates for
AUD.
Mr. Keshav Dutta and Mr. Saurabh
Malhotra, Advocates for Intervener.
Signature Not Verified
Digitally Signed W.P.(CRL) 793/2017 Page 1 of 2
By:DURGESH NANDAN
Signing Date:21.03.2022
15:44:55
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 15.03.2022 The Hon'ble Special Division Bench has not assembled today. Renotify on 13.05.2022.
BY ORDER (COURT MASTER) MARCH 15, 2022/rs Signature Not Verified Digitally Signed W.P.(CRL) 793/2017 Page 2 of 2 By:DURGESH NANDAN Signing Date:21.03.2022 15:44:55