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[Cites 0, Cited by 3] [Section 45] [Entire Act]

State of Karnataka - Subsection

Section 45(2) in Karnataka Agricultural Produce Marketing Act 1966

(2)Subject to the provisions of sub-section (1) every Vice-Chairman who for a continuous period exceeding three months absents himself from the market area shall cease to be the Vice-Chairman unless leave so to absent himself has been granted by the market committee.