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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Sikkim - Subsection

Section 70(1)(a) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(a)who has been concerned in any forest offence punishable with imprisonment for not less than one month; or