Telangana High Court
Dr. Murthuza Ali vs Smt. Santhi Kumari, I.A.S. And 3 Others on 6 August, 2025
THE HONOURABLE SRI JUSTICE VAKITI
RAMAKRISHNA REDDY
CONTEMPT CASE No.855 of 2019
ORDER:
Learned Counsel Mr. Murram Kham representing Sri V. Ravichandran, learned counsel for the petitioner seeks permission to withdraw the contempt case and made an endorsement to that effect on the court bundle.
2. Permission is accorded.
3. In view of the above submissions, the contempt case is dismissed as withdrawn. There shall be no order as to costs.
Miscellaneous petitions, if any, pending in this Contempt Case shall stand closed.
_____________________ JUSTICE VAKITI RAMAKRISHNA REDDY Date: 06.08.2025 ADT