Jammu & Kashmir High Court - Srinagar Bench
M/S K.B. Labs vs Jammu And Kashmir Bank Ltd. And Ors on 6 September, 2023
Author: Chief Justice
Bench: Chief Justice
Sr. No. 29
Suppl. 3
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) No. 2325/2023
M/S K.B. Labs ...Petitioner(s)/appellant(s)
Through: Mr. Danish Majeed Dar, Advocate, with
Mr. Bhat Shafi, Advocate
Vs.
Jammu and Kashmir Bank Ltd. and Ors ...Respondent(s)
Through:
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI JUDGE
ORDER
06.09.2023 List along with WP(C) No. 2232/2023 on 20.09.2023. In the meantime, subject to objections and till next date of hearing before the Bench, status quo as on date shall be maintained.
(MOKSHA KHAJURIA KAZMI) (N.KOTISWAR SINGH)
JUDGE CHIEF JUSTICE
SRINAGAR
06.09.2023
Junaid