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State of Bihar - Section

Section 13 in The Bihar Excise (Settlement of Licences for Retail Sale of Country/Spiced Country Liquor/Foreign Liquor/ Beer and Composite Liquor Shop) Rules, 2007

13. Hail Ticket .

- No person, other than the officers on duty, can enter the place of settlement without producing hall ticket. The Assistant Commissioner of Excise or the Superintendent of Excise of the district as the case may be, shall issue hall ticket free of cost, to the applicant or in his absence, to his authorised representative.