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Patna High Court - Orders

Athar Parwez vs The Union Of India Through The National ... on 13 September, 2023

Author: Ashutosh Kumar

Bench: Ashutosh Kumar, Alok Kumar Pandey

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 CRIMINAL APPEAL (DB) No.514 of 2023
                          Arising Out of PS. Case No.-31 Year-2022 Thana- NIA District- Patna
                 ======================================================
                 Jalaluddin Khan @ Md. Jalaluddin

                                                                                    ... ... Appellant/s
                                                       Versus
                 The National Investigation Agency

                                                           ... ... Respondent/s
                 ======================================================
                                                         with
                                 CRIMINAL APPEAL (DB) No. 516 of 2023
                          Arising Out of PS. Case No.-31 Year-2022 Thana- NIA District- Patna
                 ======================================================
                 Athar Parwez

                                                                            ... ... Appellant/s
                                                    Versus
                 The Union of India through the National Investigation Agency

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 (In CRIMINAL APPEAL (DB) No. 514 of 2023)
                 For the Appellant/s  :    Mr. Syed Masleh Uddin Ashraf
                 For the Respondent/s :    Mr. Dr. Krishna Nandan Singh (ASG)
                                           Mr. Manoj Kumar Singh, Spl.PP, NIA
                                           Mr. Ankit Kumar Singh, Advocate
                 (In CRIMINAL APPEAL (DB) No. 516 of 2023)
                 For the Appellant/s  :    Mr. Syed Masleh Uddin Ashraf
                 For the Respondent/s :    Mr. Dr. Krishna Nandan Singh (ASG)
                                           Mr. Manoj Kumar Singh, Spl.PP, NIA
                                           Mr. Ankit Kumar Singh, Advocate
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
                         and
                         HONOURABLE MR. JUSTICE ALOK KUMAR PANDEY
                                       ORAL ORDER

                 (Per: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR)

5   13-09-2023

Mr. Manoj Kumar Singh, Spl. PP, NIA files the counter affidavit in Cr. App(DB) No. 516 of 2023 across the Board.

Patna High Court CR. APP (DB) No.514 of 2023(5) dt.13-09-2023 2/2

2. Let it be taken on record.

3. We have heard Mr. Syed Masleh Uddin Ashraf, learned Advocate for the appellants in both the cases and Mr. Dr. K.N. Singh, learned ASG for the Union of India.

4. Let both these matters come up for further consideration on 18th of September, 2023.

(Ashutosh Kumar, J) (Alok Kumar Pandey, J) krishna/-

U       T