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[Cites 0, Cited by 0] [Section 8(13)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(13)(b) in Rules under the Pharmacy Act, 1948

(b)seal up in separate packets the counted and rejected voting papers and the rejected identification envelopes containing voting papers, and record on each such packet description of its contents and the date of the election to which it refers.