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State of Tamilnadu - Section

Section 11 in Tamil Nadu Cotton Control Rules, 1954

11. Officers authorized to hold enquiries and order confiscation.

- The officers authorized for purposes of section 6, and section 7(2) to order confiscation or to hold enquiry shall be the Director, or the Cotton Specialist, Coimbatore or any Assistant Cotton Specialist or any District Agricultural Officer of a district or any part of a district.