Supreme Court - Daily Orders
Kaushal Kusum vs State Of Bihar . on 25 January, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NOS. 3967-3968 OF 2016
IN
SPECIAL LEAVE PETITION (CIVIL) NOS. 25258-25259 OF 2016
KAUSHAL KUSUM ... Petitioner
VERSUS
STATE OF BIHAR AND ORS. ... Respondents
O R D E R
Delay condoned.
The instant petition is filed against order dated 26 th August, 2016, whereby the aforementioned special leave petitions were dismissed.
We have carefully gone through the instant review petitions and connected papers. We do not find any merit in the review petitions and the same stand dismissed.
.........................., J. [ R.K. AGRAWAL ] .........................., J. [ ABHAY MANOHAR SAPRE ] New Delhi;
January 25, 2017.
Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2017.02.04 12:36:18 IST Reason: CHAMBER MATTER SECTION XVI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) Nos. 3967-3968/2016 In SLP(C) Nos. 25258-25259/2016 KAUSHAL KUSUM Petitioner(s) VERSUS STATE OF BIHAR AND ORS. Respondent(s) (With appln. (s) for c/delay in filing review petition and office report) Date : 25/01/2017 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petitions stand dismissed in terms of the signed order.
(Nidhi Ahuja) (Mala Kumari Sharma) Court Master Court Master [Signed order is placed on the file.]