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[Cites 0, Cited by 0] [Section 306(2)] [Section 306] [Entire Act]

State of Karnataka - Subsection

Section 306(2)(a) in Karnataka Panchayat Raj Act, 1993

(a)by giving or tendering the notice or document to the owner or occupier or if there be more owners or occupiers than one, to any one of them, or