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Bengal Presidency - Section

Section 115 in Calcutta Improvement Act, 1911

115. Receipt of moneys, and deposit in imperial Bank of India. - All money payable to the Board shall be received by the Chairman, and shall forthwith be paid into the [Imperial Bank of India] [or any other bank approved by the Board with the sanction of the State Government] to the credit of an account which shall be styled. "The Account of the Trustee for the Improvement of Calcutta."