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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(c) in Rules for Delegation of Administrative and Financial Powers in the Assam Agricultural University, 1988

(c)No-re-appropriation shall be done from one Major Head to another major head. However the Vice-Chancellor shall be competent to re-appropriate from the Major Head to another on the specific recommendation of the Comptroller except the Head (viii), (x), (xi) and (xii) as mentioned in item (L) (Major Head of expenditure).