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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Madhya Pradesh - Subsection

Section 47(6) in The M.P. Bhumi Vikas Rules, 1984

(6)Independent means of access. - Each recreational area and the structure on it shall have an independent means of access. Independent means of access may not be insisted upon if recreational space is approachable directly from every building in the layout. Further the building line shall be atleast 3 metres away from the boundary of recreational open space.