Section 3(17)(a) in The Chhattisgarh Municipalities Act, 1961

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State of Chattisgarh - Subsection

Section 3(17)(a) in The Chhattisgarh Municipalities Act, 1961

(a)a place where persons assemble for the sale of meat, fish, fruit, vegetables, live-stock or any other articles of food of a perishable nature, whether or not there is any collection of shops, or warehouses or stalls for the sale of other articles in such place; or

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State of Chattisgarh - Subsection

Section 3(17)(a) in The Chhattisgarh Municipalities Act, 1961