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Delhi High Court - Orders

Shipra Mandana And Anr vs Nitin Khandelwal And Ors on 29 July, 2024

                                    $~52
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           FAO 118/2023 & CM APPL. 24785-24786/2023
                                                SHIPRA MANDANA AND ANR
                                                                                                                                       .....Appellant
                                                                                      Through:                 Mr. Nitiin Soni with Ms. Pooja B
                                                                                                               Soni, Mr. Deepjyot Singh, Mr. Sanjay
                                                                                                               Sharma, Advocates

                                                                                      versus

                                                NITIN KHANDELWAL AND ORS
                                                                                                                                    .....Respondent
                                                                                      Through:                 Mr. O P Aggarwal and Mr. Ashish
                                                                                                               Aggarwal, Advocates for Respondents

                                                CORAM:
                                                HON'BLE MR. JUSTICE MANOJ JAIN
                                                                   ORDER
                                    %                              29.07.2024
                                                List on 24.10.2024.

Interim order to continue till the next date of hearing on same terms.

MANOJ JAIN, J JULY 29, 2024/sw This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/07/2024 at 03:34:48