Delhi High Court - Orders
Shipra Mandana And Anr vs Nitin Khandelwal And Ors on 29 July, 2024
$~52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 118/2023 & CM APPL. 24785-24786/2023
SHIPRA MANDANA AND ANR
.....Appellant
Through: Mr. Nitiin Soni with Ms. Pooja B
Soni, Mr. Deepjyot Singh, Mr. Sanjay
Sharma, Advocates
versus
NITIN KHANDELWAL AND ORS
.....Respondent
Through: Mr. O P Aggarwal and Mr. Ashish
Aggarwal, Advocates for Respondents
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 29.07.2024
List on 24.10.2024.
Interim order to continue till the next date of hearing on same terms.
MANOJ JAIN, J JULY 29, 2024/sw This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/07/2024 at 03:34:48