Section 1(1) in Burn Company and Indian Standard Wagon Company (Nationalisation) Act, 1976
(1)This Act may be called the Burn Company and Indian Standard Wagon Company (Nationalisation) Act, 1976.The provisions of sections 27 and 28 shall come into force at once and the remaining provisions of this Act shall be deemed to have come into force on the 1st day of April, 1975.
