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NCT Delhi - Section

Section 20 in The Delhi Metro Railway (Procedure to be followed by the Claims Commissioner and amount of compensation payable in case of death and injuries due to accidents) Rules, 2007

20. Limit of compensation.

- Notwithstanding anything contained in rule 19, the total compensation payable under that rule shall in no case exceed Rs. 4 lakh (four lakh rupees) in respect of anyone person.